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Delhi HC Issues Notice in Plea Challenging Manish Sisodia's Election Win - (02 Mar 2020)

ELECTION

Delhi High Court has issued notices to the concerned Returning Officer as well as the Election Commission of India in a plea challenging the election of Delhi's Deputy Chief Minister, Manish Sisodia from Patparganj constituency.

Tags : DELHI HIGH COURT   MANISH SISODIA'S ELECTION  

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