Delhi HC Issues Notice in Plea Challenging Manish Sisodia's Election Win - (02 Mar 2020)
ELECTION
Delhi High Court has issued notices to the concerned Returning Officer as well as the Election Commission of India in a plea challenging the election of Delhi's Deputy Chief Minister, Manish Sisodia from Patparganj constituency.
Tags : DELHI HIGH COURT MANISH SISODIA'S ELECTION
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