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Gauhati HC Sets Aside Ex Parte Order of Foreigners Tribunal Declaring Person as Foreigner - (02 Mar 2020)

CIVIL

Gauhati High Court has set aside ex parte order of Foreigners Tribunal declaring a person as foreigner noticing that the Tribunal had declared a person as 'foreigner' without serving notice on him.

Tags : GAUHATI HIGH COURT   EX PARTE ORDER OF FOREIGNERS TRIBUNAL  

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