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Allahabad High Court: No Protection for Married Live-In Partners - (02 Mar 2020)

FAMILY

Allahabad High Court has held that where a man and a woman, during the subsistence of their marriages to other persons, reside as a live-in couple, they will not be entitled to any protection under the law.

Tags : ALLAHABAD HIGH COURT   PROTECTION FOR MARRIED LIVE-IN PARTNERS  

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