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Delhi High Court Imposes Cost on JNU for Lack of Assistance in a Case - (02 Mar 2020)

EDUCATION

Delhi High Court has imposed costs of Rs 75,000 to be paid by the Jawaharlal Nehru University (JNU) Administration for its "complete lack of assistance" in a Writ Petition concerning the admission of one Nishant Khatri, to the M.Sc. PhD integrated programme.

Tags : DELHI HIGH COURT   JAWAHARLAL NEHRU UNIVERSITY  

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