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Madhya Pradesh HC Issues Directives/Suggestions to Curb 'Plastic Pollution' - (02 Mar 2020)

ENVIRONMENT

Madhya Pradesh High Court has directed the State Government to issue directions to schools and colleges to stop the use of plastic immediately and also to the industries to take immediate steps to stop the production and use of single-use plastic.

Tags : MADHYA PRADESH HIGH COURT   PLASTIC POLLUTION  

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