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Madras HC: Doctors Have No Right to Go on Strike/Boycott Under Any Circumstances - (02 Mar 2020)

LABOUR & INDUSTRIAL

Madras High Court has observed that Doctors do not have the right to go on strike/boycott under any circumstances since they are directly dealing with lives of persons and as between the demands of the Doctors and the lives of the patients, it is life that is more important than anything else.

Tags : MADRAS HIGH COURT. DOCTORS   RIGHT TO GO ON STRIKES  

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