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SEBI Slaps Rs 17 Lakhs Fine on Motilal Oswal for Misuse of Clients’ Funds - (02 Mar 2020)

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Securities and Exchange Board of India has slapped a fine of Rs 17 Lakhs on Motilal Oswal Financial Services Ltd. for misuse of client funds as it failed to comply with regulations on segregating funds and securities of clients.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   MOTILAL OSWAL  

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