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Supreme Court Directs Fresh Test of Drinking Water by Central Pollution Control Board - (02 Mar 2020)

ENVIRONMENT

Supreme Court has directed the Central Pollution Control Board to undertake fresh laboratory testing of piped water supplied to residences given the contradictory reports of the Bureau of Indian Standards and Delhi Jal Board on quality of drinking water in the capital.

Tags : SUPREME COURT   DRINKING WATER IN DELHI  

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