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Delhi High Court Issues Notice to Government, Police on Pleas over Hate Speeches - (02 Mar 2020)

CRIMINAL

Delhi High Court has sought the response of the Centre, Delhi Government and Police on a batch of plea demanding registration of First Information Report against several politicians including Congress’ Sonia and Rahul Gandhi and All India Majlis-e-Ittehad-ul-Muslimeen’s Akbaruddin Owaisi, for allegedly making hate speeches.

Tags : DELHI HIGH COURT   GOVERNMENT   HATE SPEECHES  

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