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CESTAT, Mumbai: Sahara India TV Network Can Utilize Cenvat Credit for Payment of Service Tax - (28 Feb 2020)

SERVICE TAX

Customs, Excise & Service Tax Appellate Tribunal (CESTAT) Mumbai has ruled that Sahara India TV Network is entitled to utilize Cenvat credit for payment of service tax on reverse charge basis on services rendered as output services.

Tags : CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   SAHARA INDIA TV NETWORK  

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