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Punjab and Haryana HC grants Bail to Advocate Allegedly Involved in GST Scam - (28 Feb 2020)

GOODS AND SERVICES TAX

Punjab and Haryana High Court has granted bail to an Advocate who was allegedly involved in registering bogus firms for performing Goods and Services Tax (GST) scam.

Tags : PUNJAB & HARYANA HIGH COURT   BAIL TO ADVOCATE INVOLVED IN GST SCAM  

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