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Chhattisgarh High Court Rejects Writ Petition of Alleged Issuer of Fake Invoices - (28 Feb 2020)

GOODS AND SERVICES TAX

Chhattisgarh High Court has rejected a Writ Petition filed by a trader who was penalised for allegedly purchasing goods from bogus dealers and thereby issuing fake invoices for availing input tax credit.

Tags : CHHATTISGARH HIGH COURT   ALLEGED ISSUER OF FAKE INVOICES  

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