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Madhya Pradesh HC Issues Notices to Government Seeking Implementation Status of JJ Act - (28 Feb 2020)

CIVIL

Madhya Pradesh High Court has issued notices to the Centre and State Government on a plea filed against alleged violation of the Juvenile Justice (Care and Protection of Children) Act, 2015 in the State and disclosure of a juvenile's identity to the media.

Tags : MADHYA PRADESH HIGH COURT   IMPLEMENTATION STATUS OF JJ ACT  

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