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Karnataka HC Directs Member of Hubbali Bar Association to Appear for Sedition-Accused Students - (28 Feb 2020)

CIVIL

Karnataka High Court has observed that a member of Hubbali Bar Association should appear on behalf of three Kashmiri students charged with sedition for allegedly raising pro-Pakistan slogans in their engineering college hostel in Hubbali.

Tags : KARNATAKA HIGH COURT   HUBBALI BAR ASSOCIATION RESOLUTION  

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