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Delhi High Court Orders Police to Take Action Against Four BJP Leaders - (27 Feb 2020)

CRIMINAL

Delhi High Court has said that it would not allow a repeat of the 1984 anti-Sikh riots and has directed the Delhi Police Special Commissioner to take action against four Bharatiya Janta Party (BJP) leaders for speeches which had the potential to disturb communal harmony.

Tags : DELHI HIGH COURT   ACTION AGAINST FOUR BJP LEADERS  

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