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Securities and Exchange Board of India Imposes Rs 10 Lakhs Fine on Muthoottu Mini Financiers - (27 Feb 2020)

CAPITAL MARKET

Securities and Exchange Board of India has imposed a penalty of Rs. 10 Lakhs on Muthoottu Mini Financiers for issuing misleading advertisements related to raising of Rs. 100 Crore via secured, redeemable, non-convertible debentures.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   MUTHOOTTU MINI FINANCIERS  

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