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National Company Law Tribunal, Chandigarh Approves HUL-GSK Merger - (27 Feb 2020)

COMPANY

National Company Law Tribunal, Chandigarh has approved the merger of GlaxoSmithKline (GSK) Consumer with Hindustan Unilever (HUL).

Tags : NATIONAL COMPANY LAW TRIBUNAL   HUL-GSK MERGER  

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