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Securities and Exchange Board of India Allows Direct Sales of Mutual Funds on Exchanges - (27 Feb 2020)

CAPITAL MARKET

Securities and Exchange Board of India has allowed investors to directly use the infrastructure of stock exchanges to purchase and redeem units directly from asset management companies to increase access to direct schemes of mutual funds.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   DIRECT SALES OF MUTUAL FUNDS ON EXCHANGES  

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