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NCLT, Mumbai Orders to Restore E-way Bill Facility for Taxpayers Undergoing Insolvency Proceedings - (26 Feb 2020)

GOODS AND SERVICES TAX

National Company Law Tribunal (NCLT), Mumbai has ordered to restore the e-way bill facility for taxpayers undergoing insolvency proceedings.

Tags : NATIONAL COMPANY LAW TRIBUNAL   E-WAY BILL FACILITY FOR TAXPAYERS UNDERGOING INSOLVENCY PROCEEDINGS  

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