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Gujarat HC Dismisses Review Petition Against Judgment Allowing Transitional Credits - (26 Feb 2020)

GOODS AND SERVICES TAX

Gujarat High Court has dismissed a review petition filed by the revenue department against a judgment wherein an Applicant was allowed to file the declaration in the form GST TRAN-1 and GST TRAN-2 to claim Transitional Credits.

Tags : GUJARAT HIGH COURT   TRANSITIONAL CREDITS  

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