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Bombay High Court Tells NIA to Explain Delay in Trial in 2008 Malegaon Blast Case - (26 Feb 2020)

CRIMINAL

Bombay High Court has asked the National Investigation Agency to explain the delay in the 2008 Malegaon blast trial despite several orders from the High Court and Supreme Court to expedite the trial.

Tags : BOMBAY HIGH COURT   2008 MALEGAON BLAST CASE  

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