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Delhi HC Says For Odd-Even, A Week Should Be Enough - (06 Jan 2016)

Delhi HC, while criticizing insufficient public transport, has asked Delhi Government to explain why trial should last more than a week. The court has asked Government to file account by Friday on how pollution has been impacted by the new traffic rules for a two-week period to cut smog in Delhi.

Tags : DELHI HC   ODD-EVEN   TRAFFIC RULES  

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