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Delhi High Court Directs Supreme Court Registry to Supply Necessary Documents to Police - (26 Feb 2020)

CONTEMPT OF COURT

Delhi High Court has directed the Supreme Court's Registry to supply documents required for the investigation in a plea seeking quashing of First Information Report registered against a Court Master in Supreme Court who was allegedly found tampering with the apex Court's order in Anil Ambani contempt case.

Tags : DELHI HIGH COURT   ANIL AMBANI CONTEMPT CASE  

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