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Delhi High Court Asks CBSE to Consider Plea for Shifting Board Exam Centre - (26 Feb 2020)

EDUCATION

Delhi High Court has directed the Central Board of Secondary Education (CBSE) to expeditiously decide the plea of a school located in Anand Vihar in east Delhi and five of its students who moved the Court seeking direction to change their centre for Board examination in light of riots that have engulfed parts of northeast Delhi.

Tags : DELHI HIGH COURT   SHIFTING BOARD EXAM CENTRE  

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