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Delhi High Court Directs Police to Ensure Safe Passage of Injured Victims to Hospitals - (26 Feb 2020)

CIVIL

Delhi High Court has directed Delhi Police to ensure safe passage to injured victims of riots in North Eastern portions of Delhi by deploying all the resources at its command and to ensure that apart from the safe passage, the injured victims receive immediate emergency treatment at any Government hospital.

Tags : DELHI HIGH COURT   SAFE PASSAGE OF INJURED VICTIMS  

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