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SEBI Bans 27 Entities from Capital Markets - (06 Jan 2016)

Securities and Exchange Board of India (SEBI) has barred 27 entities from the securities market for indulging in fraudulent trading in shares of Gemstone Investments and Spectacle Infotek.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   GEMSTONE INVESTMENTS   SPECTACLE INFOTEK  

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