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Allahabad High Court Orders CBI Probe into Murder of Mafia Don Inside Jail - (26 Feb 2020)

CRIMINAL

Allahabad High Court has ordered a Central Bureau of Investigation probe into the murder of mafia don, Prem Prakash Singh alias Munna Bajrangi inside Baghpat district jail on 9th July, 2018.

Tags : ALLAHABAD HIGH COURT   MURDER OF MUNNA BAJRANGI  

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