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Allahabad HC Directs Erstwhile Members of Committee and Board to Continue to Function - (25 Feb 2020)

SERVICE

Allahabad High Court has directed the existing members of the Juvenile Justice Boards and Child Welfare Committee of the state, whose term expired in December last year, to continue to function and discharge their duties until fresh appointments.

Tags : ALLAHABAD HIGH COURT   COMMITTEE AND BOARD TO CONTINUE TO FUNCTION  

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