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Bombay HC Extends Interim Protection from Arrest Granted to TISS Student by 3 Weeks - (25 Feb 2020)

CRIMINAL

Bombay High Court has extended the interim protection from arrest granted to Kris Chudawala, a Masters student of the Tata Institute of Social Sciences (TISS) for three more weeks.

Tags : BOMBAY HIGH COURT   INTERIM PROTECTION FROM ARREST GRANTED TO TISS STUDENT  

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