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Gauhati High Court: Burden of Proving Citizenship is on Person Making Claim - (25 Feb 2020)

CIVIL

Gauhati High Court has dismissed a Writ Petition challenging the order of a Foreigners Tribunal declaring a person to be a foreigner by observing that the burden of proving citizenship was on the person making the claim.

Tags : GAUHATI HIGH COURT   BURDEN OF PROVING CITIZENSHIP  

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