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Competition Commission of India Approves NTPC’s Stake Buy in NEEPCO, THDC India - (25 Feb 2020)

MRTP/ COMPETITION LAWS

Competition Commission of India has approved the acquisition of Centre’s entire stake in THDC India Limited and North Eastern Electric Power Corporation (NEEPCO) by State-owned NTPC Limited.

Tags : COMPETITION COMMISSION OF INDIA   NTPC LIMITED  

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