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Delhi High Court Issues Notice to Centre Over Green Nod for Central Visa - (25 Feb 2020)

ENVIRONMENT

Delhi High Court has issued notices to the Centre and the Central Public Works Department asking them to respond to the plea seeking that no environment clearances be granted to cut trees for the expansion and renovation of the Parliament building.

Tags : DELHI HIGH COURT   ACTION AGAINST POLICEMEN   GREEN NOD FOR CENTRAL VISA  

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