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Allahabad HC Directs U.P. DGP to Take Action Against Policemen Involved in Injuring Students - (25 Feb 2020)

CRIMINAL

Allahabad High Court has directed the Uttar Pradesh Director General of Police (DGP) to identify and take action against the policemen who were involved in cases of violence against Aligarh Muslim University students during the anti-Citizenship Amendment Act, 2019 protests in December, 2019.

Tags : ALLAHABAD HIGH COURT   ACTION AGAINST POLICEMEN   CITIZENSHIP AMENDMENT ACT   2019  

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