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CCI Approves BNP Paribas' Acquisition of Sharekhan - (06 Jan 2016)

Competition Commission of India (CCI) has approved BNP Paribas' proposed acquisition of home-grown brokerage firm Sharekhan in an estimated Rs 2,000-crore deal.

Tags : COMPETITION COMMI   SSION OF INDIA   BNP PARIBAS   SHAREKHAN  

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