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Bombay HC Rejects Plea by Doctors Accused in Payal Tadvi Case to Continue Studies at Same Hospital - (24 Feb 2020)

CRIMINAL

Bombay High Court has rejected a plea by three doctors accused of abetting Dr Payal Tadvi's suicide seeking permission to enter BYL Nair Hospital, observing that the possibility of intimidating witnesses in the case cannot be ruled out.

Tags : BOMBAY HIGH COURT   PAYAL TADVI CASE  

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