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Supreme Court Upholds Introduction of NEET to AYUSH Under Graduate Courses - (24 Feb 2020)

EDUCATION

Supreme Court has upheld All-India National Eligibility Entrance Test ('NEET') for admission to AYUSH Under Graduate courses like BAMS, BUMS, BSMS and BHMS.

Tags : SUPREME COURT   NEET TO AYUSH UNDER GRADUATE COURSES  

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