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CCI: Syringemaker, Hospital Gouging Patients - (06 Jan 2016)

Competition Commission of India (CCI) has found Max Super Specialty Hospital, Patparganj and Becton Dickson India Pvt Ltd, a manufacturer of disposable syringes, prima facie guilty of colluding to sell disposal syringes from hospital's in house pharmacy at double the open market price.

Tags : COMPETITION COMMISSION OF INDIA   MAX SUPER SPECIALTY HOSPITAL   PATPARGANJ   BECTON DICKSON INDIA PVT LTD  

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