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Supreme Court Rejects Adani Gas’ Plea on Piped Gas Distribution Award - (24 Feb 2020)

COMMERCIAL

Supreme Court has upheld an award for piped gas distribution network in Chennai and Tiruvallur districts in Tamil Nadu to a Gujarat- based firms by the Petroleum and Natural Gas Regulatory Board, dismissing the Appeal filed by Adani Gas, stating that calling the bidders with the Highest composite scores cannot be faulted.

Tags : SUPREME COURT   ADANI GAS   PIPED GAS DISTRIBUTION AWARD  

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