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Securities and Exchange Board of India Bans Resurgere Executives for GDR Violation - (24 Feb 2020)

CAPITAL MARKET

Securities and Exchange Board of India has restrained the officials of Resurgere Mines and Minerals India from accessing securities market for up to three years for flouting market norms by manipulating the issuance of global depository receipts (GDR).

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   RESURGERE MINES AND MINERALS INDIA  

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