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Bombay High Court Grants Bail to Hasan Ali in Money Laundering Case - (13 Aug 2015)

Bombay High Court has granted bail to businessman Hasan Ali Khan, who is alleged to have accumulated thousands of crores of rupees abroad, and was booked under Prevention of Money Laundering Act.

Tags : BOMBAY HIGH COURT  HASAN ALI  MONEY LAUNDERING CASE  

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