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NGT Slams J&K Government over Poor Waste Management in Katra - (06 Jan 2016)

National Green Tribunal (NGT) has slammed Jammu and Kashmir Government over poor solid waste management in Katra, the base camp of the Vaishnodevi shrine in Reasi district.

Tags : NATIONAL GREEN TRIBUNAL   VAISHNODEVI SHRINE   JAMMU AND KASHMIR GOVERNMENT  

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