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Delhi HC Denies Bail to Chartered Accountant for Committing Non-Disclosure of Documents - (20 Feb 2020)

CRIMINAL

Delhi High Court has denied bail to Chartered Accountant Nitin Johari, ex-Chief Financial Officer of Bhushan Power & Steel Limited for committing an offence pertaining to the non-disclosure of the documents which are required under Indian Accounting Standards.

Tags : DELHI HIGH COURT   BAIL TO CHARTERED ACCOUNTANT  

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