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Allahabad High Court Dismisses Challenge to Election of Central Minister Santosh Kumar Gangwar - (20 Feb 2020)

ELECTION

Allahabad High Court has dismissed a challenge to the election of Member of Parliament, Santosh Kumar Gangwar, reiterating the settled law that Statements made in an election Petition must be specific and backed by cogent evidence.

Tags : ALLAHABAD HIGH COURT   ELECTION OF SANTOSH KUMAR GANGWAR  

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