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Supreme Court Directs Central Bureau of Investigation to File Fresh Status Report in Coal Scam Cases - (20 Feb 2020)

CRIMINAL

Supreme Court has directed the Central Bureau of Investigation to file a fresh status report within four weeks on a probe into the charges of “abuse of official position” by former agency chief, Ranjit Sinha and the progress made in over 50 coal scam cases.

Tags : SUPREME COURT   COAL SCAM CASES  

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