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NGT Orders Surat Collector to Recover Rs 75 Crore from SMC - (06 Jan 2016)

National Green Tribunal (NGT) has irked over delay in formulating a concrete action plan for solid waste management in Surat and ordered district collector to recover Rs 75 crore from State Municipal Corporation(SMC), in case of default confiscate entire property, including chair of the mayor.

Tags : NATIONAL GREEN TRIBUNAL   STATE MUNICIPAL CORPORATION   SURAT COLLECTOR  

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