ITAT, Bangalore Extends Stay Period for Google India Due to Delay in Disposal of Appeal - (19 Feb 2020)
DIRECT TAXATION
Income Tax Appellate Tribunal (ITAT), Bangalore has granted an extension of stay period to Google India citing a reason for the delay in non-disposal of appeal. The Tribunal noted that the delay was not due to the fault of the Assessee and therefore, the stay period should be extended.
Tags : INCOME TAX APPELLATE TRIBUNAL GOOGLE INDIA
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