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Gauhati High Court Directs Authorities to Test Pan Masala Products Available in Market - (19 Feb 2020)

FOOD ADULTERATION

Gauhati High Court has directed the state of Assam to take appropriate action under the Food Safety & Standards Act, 2006, against all those Pan Masala manufacturing companies whose products contain the Magnesium Carbonate compound.

Tags : GAUHATI HIGH COURT   TEST OF PAN MASALA PRODUCTS  

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