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Delhi Court Directs CBI to Hand Over Documents from Chargesheet in INX Media Case - (19 Feb 2020)

CRIMINAL

Delhi Court has directed the Central Bureau of Investigation to handover P Chidambaram and his son, Karti Chidambaram, certain documents filed along with the charge sheet in the INX Media corruption case.

Tags : DELHI COURT   CENTRAL BUREAU OF INVESTIGATION   INX MEDIA CORRUPTION CASE  

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