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Securities and Exchange Board of India Fines Nine Firms Over Fraudulent Trading in Turbotech - (19 Feb 2020)

CAPITAL MARKET

Securities and Exchange Board of India has imposed a total fine of Rs. 59 Lakhs on nine firms for indulging in fraudulent trading in the scrip of Turbotech Engineering.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   FRAUDULENT TRADING IN TURBOTECH  

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