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Securities Appellate Tribunal Grants Securities and Exchange Board of India time in CG Power Case - (19 Feb 2020)

CAPITAL MARKET

Securities Appellate Tribunal has granted Securities and Exchange Board of India time till 10th March, 2020 to pass the final order in the matter related to CG Power and Industrial Solutions Limited case.

Tags : SECURITIES APPELLATE TRIBUNAL   SECURITIES AND EXCHANGE BOARD OF INDIA   CG POWER CASE  

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